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[Cites 0, Cited by 2] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(2)No compensation shall be payable for the vesting in the Government of any ecologically fragile land or for the extinguishment of the right, title and interest of the owner or any person thereon under sub-section (1) of section 3.