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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(31) in The Railway Protection Force Rules, 1987

31.1For the purposes of sub-section (2) of section 4, a superior officer may exerciseany such power or perform any such duty as is assigned by the Act, the rules or by alawful order to any member subordinate to him.