Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Bihar - Subsection Section 36(6) in Bihar Private Universities Act, 2013 (6)The Committee while deciding the fee structure of the University shall ensure that it does not lead to profiteering. The Committee in no case shall prescribe capitation fee.
