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[Cites 0, Cited by 0] [Section 15A] [Entire Act]

State of West Bengal - Subsection

Section 15A(11) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(11)Upon the reconstitution of the Parishad in the manner provided, the Ad-hoc Committee shall cease to exist and the Parishad shall function in accordance with the provisions of this Act.]