Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Notwithstanding anything contained in rule 40, the State Government may exempt the amount of license fee [for doctors already registered with Medical Councils of West Bengal] in terms of section 25.