Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 18 November, 2021
Author: B. Krishna Mohan
Bench: B. Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.26854 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 18.11.2021 AHSANUDDIN AMANULLAH, J and B. KRISHNA MOHAN, J (per Hon'ble Mr.Justice B. Krishna Mohan) At the request of Mr. G.Narendra Chetty, the learned counsel for the petitioner with the consent of the learned counsel for the respondents, list on 25.11.2021.
_________________________________ (AHSANUDDIN AMANULLAH, J) _________________________ (B. KRISHNA MOHAN, J) Gvl