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Andhra Pradesh High Court - Amravati

M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 18 November, 2021

Author: B. Krishna Mohan

Bench: B. Krishna Mohan

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.26854 of 2021

                              PROCEEDING SHEET

Sl.
                                          ORDER

No DATE

1. 18.11.2021 AHSANUDDIN AMANULLAH, J and B. KRISHNA MOHAN, J (per Hon'ble Mr.Justice B. Krishna Mohan) At the request of Mr. G.Narendra Chetty, the learned counsel for the petitioner with the consent of the learned counsel for the respondents, list on 25.11.2021.

_________________________________ (AHSANUDDIN AMANULLAH, J) _________________________ (B. KRISHNA MOHAN, J) Gvl