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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(xv) in The Bombay Weights and Measures (Enforcement) Act, 1958

(xv)the records and accounts to be maintained under sub-section (1) of section 19, by manufacturers, repairers and dealers of weights, measures, weighting instruments and measuring instruments, and by persons using them, and the manner in which such records and accounts shall be produced for inspection;