Supreme Court - Daily Orders
Antar Singh Darbar vs Shri Kailash Vijayvargiya on 6 July, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.7 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 88/2018
ANTAR SINGH DARBAR Appellant(s)
VERSUS
SHRI KAILASH VIJAYVARGIYA & ORS. Respondent(s)
(FOR ADMISSION and IA No.2794/2018-EXEMPTION FROM FILING O.T. and
IA No.6439/2018-EXEMPTION FROM FILING O.T. and IA No.6438/2018-
PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 06-07-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s)
Mr. Kapil Sibal, Sr. Adv.
Mr. Vivek Tankha, Sr. Adv.
Mr. Anupam Lal Das, AOR
Mr. Vibhor Khandelwal, Adv.
Mr. Anurudh Singh, Adv.
Mr. Krishanu Barua, Adv.
Mr. Raghuvir Singh, Adv.
Mr. Prashant Sivrajan, Adv.
Ms. Ashima Mandla, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned Senior counsel appearing for the appellant.
Applications seeking exemption from filing official translation of Annexures are allowed.
Issue notice returnable within four weeks. Dasti service, in addition, is permitted.
Signature Not Verified(VISHAL ANAND) Digitally signed by VISHAL ANAND Date: 2018.07.06 (RAJ RANI NEGI) COURT MASTER (SH) 16:47:07 IST Reason: ASSISTANT REGISTRAR