Section 36(6) in The Rajasthan Value Added Tax Rules, 2006

[Cites 0, Cited by 0] [Section 36] [Entire Act]

(6)[ However the audit report may be furnished upto-

31.03.2008for the year 2006-07;

31.3.2009for the year 2007-08; and

31.01.2010for the year 2008-09; and

30.09.2011for the year 2009-10.

the expression "However the audit report may be furnished up to-

(i)

31.03.2008for the year 2006-07;

(ii)

31.3.2009for the year 2007-08;

(iii)

31.01.2010for the year 2008-09;

(iv)

30.09.2011for the year 2009-2010; and

30.4.2012for the year 2010-11.]

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