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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Uttar Pradesh - Subsection

Section 249(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)Every building worker, when he is required to work in rain or in similar wet condition shall be provided with waterproof coat with hat by the employer.