Bombay High Court
Eknath Punjaji Nawale Dead Thr Lrs vs The State Of Maharashtra And Anr on 3 November, 2023
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
ca-11782.23
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
936 CIVIL APPLICATION NO.11782 OF 2023
IN FA/2441/2023 WITH CA/1938/2023 IN
FA/2441/2023
EKNATH PUNJAJI NAWALE DEAD THROUGH LRS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
WITH
937 CIVIL APPLICATION NO.11784 OF 2023
IN FA/3034/2023 WITH CA/1917/2023 IN
FA/3034/2023
BABASAHEB KADUBA NAVALE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
WITH
938 CIVIL APPLICATION NO.11786 OF 2023
IN FAST/4989/2023 WITH CA/1978/2023 IN
FAST/4989/2023 WITH CA/1979/2023 IN
FAST/4989/2023
SANTOSH EKNATH ZHALKE AND ORS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
WITH
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ca-11782.23
2
939 CIVIL APPLICATION NO.11821 OF 2023
IN FAST/4815/2023 WITH CA/1939/2023 IN
FAST/4815/2023 WITH CA/1940/2023 IN
FAST/4815/2023
GAJANAN CHANGANRAO SOLANKAR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Mr.Abhijit Babanrao Kale Advocate for Applicants.
Mr.A.M. Phule, A.G.P. for Respondent No.1.
None present for Respondent No.2.
...
CORAM: SMT. VIBHA KANKANWADI AND
ABHAY S. WAGHWASE, JJ.
DATE : 3rd NOVEMBER, 2023
ORDER :
. Learned Advocate appearing for the applicants seek accommodation to remove the office objections. Learned Advocate for respondent No.2 is absent, however, learned AGP is present for respondent No.1. Office objections to be removed on or before 18th December 2023. Place the matters for further consideration on 20th December 2023.
[ABHAY S. WAGHWASE] [SMT. VIBHA KANKANWADI]
JUDGE JUDGE
asb/NOV23
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