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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in Maharashtra Housing and Area Development Act, 1976

(2)[Chapter VII and Chapter VIII-A extend] [These words and figures were substituted for the words and figures 'Chapter VIII extends' by Maharashtra 21 of 1986, Section 3(a).] only to Greater Bombay, and the rest of the Act extends to the whole State of Maharashtra including Greater Bombay.