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[Cites 0, Cited by 0] [Section 12A(6)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(6)(ii) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(ii)the periods of “one year” and “five weeks” specified in sub-section (1), the period of “one year” specified in sub-section (2)(i), and the period of “six months” specified in sub-section (3), of section 9.