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[Cites 0, Cited by 0] [Section 2(22)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(22)(iii) in The West Bengal Co-Operative Societies Act, 1983

(iii)certificate holders in any industrial trade, for their exclusive benefit, the percentage of degree or diploma holders in any branch of engineering or technology in the membership of the co-operative society being not less than sixty per cent.;