Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(iii) in Rajasthan Motor Vehicles Taxation Rules, 1951

(iii)Half yearly, it shall be paid on or before 15th of October and 15th of April of each year.