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Chattisgarh High Court

Rahul Yadav vs State Of Chhattisgarh 7 Wps/3851/2019 ... on 16 May, 2019

Author: P. Sam Koshy

Bench: P. Sam Koshy

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                                                                        NAFR
             HIGH COURT OF CHHATTISGARH, BILASPUR
                 WRIT PETITION (S) NO.3762 OF 2019
1. Rahul Yadav S/o Late Shri Ganesh Yadav Aged About 27 Years R/o
   Village And Post Masturi, Tehsil Masturi, District Bilaspur Chhattisgarh.,
   District : Bilaspur, Chhattisgarh
2. Punita Dewangan W/o Kamleshwar Dewangan Aged About 27 Years R/o
   Akhrabhata, Ward No. 10, Sakti Tahsil Sakti District Janjgir Champa
   Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
3. Govind Sahu S/o Shri Khilawan Ram Sahu Aged About 30 Years R/o
   Ward No. 03, In Front Of Bemetara Garden Tahsil And District Bemetara
   Chhattisgarh., District : Bemetara, Chhattisgarh
4. Kunwar Singh S/o Shri Mahesh Kumar Aged About 24 Years R/o Village
   Gahira Nawagaon, Post Khertha Bazar, Tahsil Dondi Lohara, District
   Balod Chhattisgarh., District : Balod, Chhattisgarh
5. Pushpendra Kumar Ratre S/o Shri Ekadashiya Ratre, Aged About 24
   Years R/o Village Karibhanwar, Post Aamgaon, Tahsil Jaijaipur, District
   Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
6. Vishram Sagar S/o Shri Mohit Ram Aged About 28 Years R/o Village
   Bhotidih, Post Purgaon, Tahsil Bilaigarh, District Balodabazar
   Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
7. Umendra Kumar Sahu S/o Shri Ramgulal Sahu Aged About 27 Years R/o
   Village Pasaud, Post Pendra, Tahsil Rajim, District Gariyabandh
   Chhattisgarh., District : Gariyabandh, Chhattisgarh
8. Vivek Kumar Kannouje S/o Bharat Lal Kannouje Aged About 27 Years R/o
   Village Labhrakhurd, Post And Tahsil Mahasamund, District Mahasamund
   Chhattisgarh., District : Mahasamund, Chhattisgarh
9. Mahesh Kumar S/o Shri Chaitaram Aged About 25 Years R/o Village
   Lokhan, Post Kunda, Tehsil Pandariya, District Kabirdham Chhattisgarh.,
   District : Kawardha (Kabirdham), Chhattisgarh
10. Virendra Kumar Yadav S/o Shri Gorelal Yadav Aged About 26 Years R/o
    Village Tingipur, Post Bandha, Tehsilk Takhatpur, District Bilaspur
    Chhattisgarh., District : Bilaspur, Chhattisgarh
11. Manoj Kumar Patel S/o Shri Shyamsundar Patel Aged About 27 Years R/o
    Baloda, Post Hasuwa, Tahsil Kasdol, District Baloda Bazar Chhattigarh.,
    District : Balodabazar-Bhathapara, Chhattisgarh
12. Dhelau Ram Yadav S/o Shri Bhagwat Ram Yadav Aged About 28 Years
    R/o Village Pathartal, Post Baigakapa, Tehsil Lormi, District Mungeli
    Chhattisdgarh., District : Mungeli, Chhattisgarh
13. Manoj Kumar S/o Shri Shyamlal Sundar Aged About 25 Years R/o Village
    Baloda, Post Hasuwa, Tehsil Kasdol, District Baloda Bazar Chhattisgarh.,
    District : Balodabazar-Bhathapara, Chhattisgarh
14. Lokendra Sahu S/o Chandrika Prasad Sahu Aged About 29 Years R/o
    Village Bahinga, Post Bijabhat, Tehsil Berala, District Bemetara
    Chhattisgarh., District : Bemetara, Chhattisgarh
15. Mukund Ram S/o Shri Dinu Ram, Aged About 30 Years R/o Village And
    Post Dhourabhata, Tehsil Magarlod District Dhamtari Chhattisgarh.,
    District : Dhamtari, Chhattisgarh
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16. Shani Ram S/o Shri Jawahar Lal Aged About 28 Years R/o Village
    Nawagaon,post Nargoda, Tehsil Masturi District Bilaspur Chhattisgarh.,
    District : Bilaspur, Chhattisgarh
17. Keshav Verma S/o Komal Prasad Verma Aged About 30 Years R/o K.K.
    Ward, Behind Fci Godawn, Bhatapara, District Baloda Bazar
    Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
18. Sevak Verma S/o Shri Balram Verma Aged About 28 Years R/o 46- 38a
    C.G. Housing Board, Kohkabhata, Tilda Neora, District Raipur
    Chhattisgarh., District : Raipur, Chhattisgarh
19. Maya Yadav D/o Shri Amarnath Yadav Aged About 26 Years R/o Village
    And Post Baloda District Janjgir Champa Chhattigarh., District : Janjgir-
    Champa, Chhattisgarh
20. Horilal Dhritlahre S/o Shri Dhanshay Dhritlahre Aged About 28 Years R/o
    Village Pahanda, Post Mitthu Nawagarh, Tehsil Kota, District Bilaspur
    Chhattisgarh., District : Bilaspur, Chhattisgarh
21. Dilharan Kumar Patel S/o Shri Ajja Ram Patel Aged About 29 Years R/o
    Village And Post Hathoud, Tehsil Kasdol, District Baloda Bazar
    Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
22. Hemant Kumar, S/o Shri Sohan Lal Aged About 27 Years R/o Village
    Psoud, Post Haldi, Tehsil Gundardehi, District Balod Chhattisgarh., District
    : Balod, Chhattisgarh
23. Sushil Kumar Dansena S/o Rameshwar Prasad Unsena Aged About 35
    Years R/o Village Salka, Post Kumrata, Tehsil Dharamjaygarh, District
    Raigarh Chhattisgarh., District : Raigarh, Chhattisgarh
24. Govind Prasad S/o Shri Bhageerathi, Aged About 30 Years R/o Village
    Khursul, Post Gadli, (Arjuna), Tahsil Gundardehi, District Balod
    Chhattisgarh., District : Balod, Chhattisgarh
25. Rajat Kumar Jaiswal S/o Shri Rajnarayan Jaiswal Aged About 32 Years
    R/o Village And Post Pandri, Tehsil Vadufnagar, District Balrampur
    Chhattisgarh., District : Balrampur, Chhattisgarh
26. Shivnarayan Kaushik S/o Ramdhar Kaushik Aged About 30 Years R/o
    Village Mungelidih, Tehsil Lohara, Post Godhiya, District Kabirdham
    Chhattisgarh., District : Kawardha (Kabirdham), Chhattisgarh
27. Alok Chaturvedi, S/o Shri Rajeshwar Prasad Chaturvedi Aged About 30
    Years R/o Village And Post Masturi, Tehsil Masturi, District Bilaspur
    Chhattisgarh., District : Bilaspur, Chhattisgarh
28. Rakesh Kumar Jaiswal S/o Shri Lalchand Jaiswal Aged About 32 Years
    R/o Village Girwani, Post Pandri, Tahsil Vaduf Nagar, District Balrampur
    Chhattisgarh., District : Balrampur, Chhattisgarh
29. Shiv Kumar Chandrakar S/o Bisahat Ram Chandrakar, Aged About 34
    Years R/o Village Chhati, Tahsil Dhamtari, District Dhamtari Chhattisgarh.,
    District : Dhamtari, Chhattisgarh
30. Vishal Chaturvedi S/o Ramakant Chaturvedi, Aged About 24 Years R/o
    Ware House Road, Nearsharma Photo Copier, Bilaspur Chhattisgarh.,
    District : Bilaspur, Chhattisgarh
31. Dilbandhu S/o Subran Prasad Aged About 30 Years R/o Village Kochila,
    Post Patna, District Korea Chhattisgarh., District : Koriya (Baikunthpur),
    Chhattisgarh
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32. Brijnandan Kaiwart S/o Harichandra, Aged About 29 Years R/o Village
    Korvi, Tahsil And Thana Baloda, District Janjgir Champa Chhattisgarh.,
    District : Janjgir-Champa, Chhattisgarh
33. Bhupendra Prasad S/o Motiram Aged About 33 Years R/o Village
    Dalpurva, Tahsil Pathariya, Post Jareli, District Mungeli Chhattisgarh.,
    District : Mungeli, Chhattisgarh
34. Rewa Ram Tandan S/o Shri Mehattar Tandan, Aged About 29 Years R/o
    Village Bawankera, Tahsil And Thana Mahasamund, District Mahasamund
    Chhattisgarh., District : Mahasamund, Chhattisgarh
35. Shishu Pal S/o Kurso Ram Aged About 27 Years R/o Village Madagaon,
    Tahsil Devbhog, Post Diwanmuda, District Gariyaband Chhattisgarh.,
    District : Gariyabandh, Chhattisgarh
36. Deepika Jaiswal D/o Shri Parmeshwar Jaiswal Aged About 28 Years R/o
    Village Rai,tahsil And Post Batra, District Surajpur, Chhattisgarh., District :
    Surajpur, Chhattisgarh
37. Dhanraj Sahu S/o Dhanush Ram Sahu Aged About 29 Years R/o Ward
    No. 11, Ganjpara, Bemetara, District Bemetara Chhattisgarh., District :
    Bemetara, Chhattisgarh
38. Shyam Sundar Sahu S/o Shri Ram Aged About 30 Years R/o Village
    Hasuwa Tahsil And Post Kasdol, District Baloda Bazar Bazar Bhatapara
    Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
39. Bhupendra Vaishnav S/o Shri Lokeshwar Das Aged About 27 Years R/o
    Village Saloni Tahsil Dongargarh, District Rajnandgaon Chhattisgarh.,
    District : Rajnandgaon, Chhattisgarh
40. Bahal Ram Verama S/o Shri Subedar Aged About 29 Years R/o Village
    Dharra, Tahsil And Post Dongargarh, District Rajnandgaon Chhattisgarh.,
    District : Rajnandgaon, Chhattisgarh
41. Shiv Kumar Yadav S/o Shri Prahlad Yadav Aged About 31 Years R/o
    Village Sarangarh, Tahsil And Post Sarangarh District Raigarh
    Chhattisgarh., District : Raigarh, Chhattisgarh
42. Lakhan Lal Patre, S/o Shri Hira Singh Patre Aged About 32 Years R/o
    Village Ranisagar, Tahsil And Post Pipartarai, District Bilaspur
    Chhattisgarh., District : Bilaspur, Chhattisgarh
43. Kamala Baretha, D/o Shri Kanhaiya Baretha, Aged About 35 Years R/o
    Village And Tahsil Sarangarh, District Raigarh Chhattisgarh., District :
    Raigarh, Chhattisgarh
                                                                 ...Petitioner(s)
                                   Versus
1. State Of Chhattisgarh Through The Secretary, School Education
   Departemnt, Mantralaya, Mahanadi Bhawan, Naya Raipur Chhattisgarh.
2. Director Directorate Of Public Instruction, Indrawati Bhawan, Atal Nagar
   Raipur Chhattisgarh., District : Raipur, Chhattisgarh
3. Chhattisgarh Professional Examination Board Through Its Secretary,
   Shailendra Nagar, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
4. National Council Of Teacher Education Through Its Secretary, Wing II,
   Hans Bhawan, 1, Bahadur Shah Zafar Marg, New Delhi.
                                                             ... Respondent(s)
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For Petitioners : Shri Mateen Siddique, Advocate. For Respondent-State : Shri Rahul Mishra, Dy. Govt. Advocate.

Hon'ble Shri Justice P. Sam Koshy Order on Board 16.05.2019

1. The issue involved in the present writ petition has already been considered and decided by this court on 13.05.2019 in a batch of writ petitions, the leading case of which being WPS No.2261 of 2019 in case of Chandra Prakash Sahu Vs. State of Chhattisgarh & Others. This court vide its order dated 13.05.2019 have already dismissed the batch of writ petitions of identical nature.

2. Given the facts that this court in an identical matter has already dismissed the batch of writ petitions, the present writ petition also stands dismissed in similar terms and for the same reasons as has been enumerated in the order dated 13.05.2019 passed in WPS No.2261 of 2019.

Sd/-

(P. Sam Koshy) Judge inder