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Delhi High Court - Orders

Manish Kumar Munda vs State Of Nct Delhi & Anr on 1 September, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~40
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 4562/2023 & CRL.M.A. 17456/2023 (Stay)
                                                MANISH KUMAR MUNDA                   ..... Petitioner
                                                            Through: Mr. Santosh Kumar Sahu, Advocate.

                                                                                      versus

                                                STATE OF NCT DELHI & ANR.                ..... Respondents
                                                              Through: Mr. Aman Usman, APP for the State.
                                                                       SI Sameer Singh, PS IGI Airport.
                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 01.09.2023

1. At request of learned counsel appearing on behalf of the petitioner, on the ground that Mr. Mayank Sapare, the main counsel who has to argue the present petition, is unavailable today, the hearing of the same is adjourned.

2. Re-notify on 11.12.2023.

AMIT SHARMA, J SEPTEMBER 01, 2023/sn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:46:19