Calcutta High Court (Appellete Side)
M/S. Bma Stainless Limited & Anr vs The State Of West Bengal & Ors on 11 January, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
09 11.01.18. M.A.T. 1437 of 2017
ab
M/s. BMA Stainless Limited & Anr.
Vs
The State of West Bengal & Ors.
Mr. Pratap Chatterjee, Sr. Advocate
Mr. Shyamal Sarkar
Mr. Rajesh Gupta
Mr. Aritra Chakraborty
Mr. Parag Chaturvedi
... For the Petitioners.
Mr. Tapan Mukherjee (Ld. AGP)
Mr. Prithu Dudhoria
... For the State Respondents.
Mr. Ayan Banerjee ... For the WBIDC.
Heard and adjourned till 18th January, 2018.
On that date, this matter shall be listed at 2 p.m..
(Aniruddha Bose, J.) (Amitabha Chatterjee,J.)