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State of Gujarat - Section

Section 66 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

66. Reservation of posts in favour of Scheduled Castes, etc.

- In the matter of appointment of persons in the service of the University, the University shall follow the provisions made by the State Government from time to time for the reservation of appointments and posts in favour of Scheduled Casts, Scheduled Tribes and Other Backward Classes in the services under the State Government.