Section 444A(5)(iv) in The U.P. Co-operative Societies Rules, 1968

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State of Uttar Pradesh - Subsection

Section 444A(5)(iv) in The U.P. Co-operative Societies Rules, 1968

(iv)District/Central Co-operative Bank shall be subject to clause (b) of subsection (2) of Section 18 of the Act represented on the Committee of Management of their respective societies as follows:

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State of Uttar Pradesh - Subsection

Section 444A(5)(iv) in The U.P. Co-operative Societies Rules, 1968