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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(6) in Adoption Regulations, 2017

(6)maintain a panel of professionally qualified or trained social workers and set up counseling centre with support of State Adoption Resource Agency or the Authority to assist Specialized Adoption Agency or Child Care Institution, wherever required, for:-
(a)counseling and preparation of the Home Study Report of the prospective adoptive parents;
(b)preparation of the Child Study Report and counseling of older children;
(c)preparing post-adoption follow-up report;
(d)preparing family background report in cases of inter-country relative adoptions;
(e)post adoption counseling to adopted children and adoptive parents; and
(f)assisting and counseling of older adoptees in root search;