Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 82(2)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(2)(a) in The Code of Criminal Procedure, 1973

(a)it shall be publicly read in some conspicuous place of the town or village in which such person ordinarily resides;