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State of Assam - Section
Section 305 in Assam Excise Rules, 1945
305. Fixed retail prices of country spirit.
- The holder of a licence for the retail sale of country spirit shall not sell such spirit at prices higher or lower than those specified below :Under 'open sale' system| Quantity | Fixed Price | |||||
| 30 U.P. | 60 U.P. | |||||
| Rs. | a. | p. | Rs. | a. | p. | |
| 1 dram | 0 | 6 | 9 | 0 | 3 | 9 |
| 2 drams | 0 | 13 | 9 | 0 | 7 | 9 |
| 3 drams | 1 | 4 | 6 | 0 | 11 | 6 |
| 4 drams or one pint | 1 | 11 | 6 | 0 | 15 | 6 |
| 5 drams | 2 | 2 | 3 | 1 | 3 | 3 |
| 6 drams | 2 | 9 | 3 | 1 | 7 | 3 |
| 7 drams | 3 | 0 | 3 | 1 | 11 | 3 |
| 8 drams or one quart | 3 | 7 | 0 | 1 | 15 | 0 |
| Quantity | Fixed Price | |||||
| 30 U.P. | 60 U.P. | |||||
| Rs. | a. | p. | Rs. | a. | p. | |
| 1 dram | 0 | 7 | 0 | 0 | 4 | 0 |
| 2 drams | 0 | 14 | 0 | 0 | 8 | 0 |
| 3 drams | 1 | 5 | 0 | 0 | 12 | 0 |
| 4 drams or one pint | 1 | 12 | 0 | 1 | 0 | 0 |
| 5 drams | 2 | 3 | 0 | 1 | 4 | 0 |
| 6 drams | 2 | 10 | 0 | 1 | 8 | 0 |
| 7 drams | 3 | 1 | 0 | 1 | 12 | 0 |
| 8 drams or one quart | 3 | 8 | 0 | 2 | 0 | 0 |
| Quantity | Fixed Price | |||||
| 30 U.P. | 60 U.P. | |||||
| Rs. | a. | p. | Rs. | a. | p. | |
| 1 dram | 0 | 6 | 0 | 0 | 3 | 3 |
| 2 drams | 0 | 12 | 0 | 3 | 6 | 9 |
| 3 drams | 1 | 2 | 0 | 0 | 10 | 0 |
| 4 drams or one pint | 1 | 8 | 0 | 0 | 13 | 6 |
| 5 drams | 1 | 14 | 0 | 1 | 0 | 9 |
| 6 drams | 2 | 4 | 0 | 1 | 4 | 3 |
| 7 drams | 2 | 10 | 0 | 1 | 7 | 6 |
| 8 drams or one quart | 3 | 0 | 0 | 1 | 11 | 0 |