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[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

State of Uttarakhand - Subsection

Section 10B(2)(i) in Uttarakhand Panchayati Raj Act, 2016

(i)an Administrative Committee consisting of such number of persons qualified to be elected as members of the Gram Panchayat, as it may consider proper; or