Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in Rajasthan Forest Subordinate Service Rules, 2015

(2)The decision of the Commission or officer authorised by the Principal Chief Conservator of Forests, as the case may be, as to the admission of a candidate to an examination, eligibility and consequent admission to physical efficiency test and aptitude test and interview shall be final.