Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(7) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977 (7)“employee” means any member of the teaching and non-teaching staff of a recognised school and includes Assistant Teacher (Probationary);
