Section 36 in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009
36. Disqualification for membership. - If a person is debarred by the Academic Council from any work of the University on account of any kind of malpractice on his part in connection with a University examination, such a person shall be disqualified to become, or to continue as a member of any body or authority of the University so long as the bar lasts.
