Section 5(2) in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Archakasand other Office holders and Servants Qualifications and Emoluments Rules, 1987
(2)For the purposes of appointing archakas, the Maths shall be classified in three categories, income-wise on par with institutions published u/s 6 (a), 6 (b) and 6 (c) of the Act, respectively and archakas of the corresponding grades shall be appointed.
