Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 209 in The Railway Protection Force Rules, 1987

209. Sentence of dismissal.

- -Sentence of Dismissal shall take effect from the date of promulgation of suchsentence or from any subsequent date as may be specified at the time of promulgationby the appointing authority.