Jharkhand High Court
Sociedade De Fomento Industrial Pvt. ... vs State Of Jharkhand& Ors. ... ..... Opp. ... on 30 November, 2022
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (C) No. 562 of 2022
Sociedade De Fomento Industrial Pvt. Ltd. and Anr.
..... ..... Petitioner
Versus
State of Jharkhand& Ors. ... ..... Opp. Parties
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Mr. M.S. Mittal, Sr. Advocate : Mr. Salona Mittal, Advocate For the Opp. Parties : Mr. P.A.S. Pati, G.A-II
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Oral Order 09/Dated: 30.11.2022 In view of the stand taken in I.A. No.10950 of 2022 that the Hon'ble Supreme Court has fixed the date of hearing of the concerned S.L.P. as 02.12.2022, let this matter be listed on 05.12.2022.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) APK/Saket