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Delhi Development Authority vs M/S Impress Estates Pvt. Ltd. on 4 May, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.32                         COURT NO.4                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 77/2023
     (Arising out of impugned final judgment and order dated 13-04-2015
     in WPC No. 7925/2014 passed by the High Court Of Delhi At New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                    Petitioner(s)
                                                VERSUS

     M/S IMPRESS ESTATES PVT. LTD. & ORS.                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.11822/2023-CONDONATION OF DELAY
     IN FILING and IA No.11826/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 04-05-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)            Ms. Manika Tripathy, AOR
                                  Mr. Ashutosh Kaushik, Adv.
                                  Mr. Manish Vashist, Adv.

     For Respondent(s)            Mr. N S Vasisht, Adv.
                                  Ms. Jyoti Kataria, Adv.
                                  Mr. Ashu Tyagi, Adv.
                                  Mr. Varun Kapur, AOR

                                  Mrs. Aishwarya Bhati, A.S.G.
                                  Mr. Bhuvan Kapoor, Adv.
                                  Mr. Digvijay Dam, Adv.
                                  Ms. Shivika Mehra, Adv.
                                  Mr. Tacho Eru, Adv.
                                  Mr. Saransh Kumar, Adv.
                                  Mr. Arvind Kumar Sharma, AOR

                                  Mr. Atul Kumar, AOR
                                  Ms. Sweety Singh, Adv.
                                  Ms. Archana Kumari, Adv.
                                  Mr. Rahul Pandey, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Put up on 21.08.2023.

Reason: Liberty to file additional documents is granted.

(NEETU SACHDEVA) (NAND KISHOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)