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State of Uttar Pradesh - Section

Section 20 in The U.P. Minor Minerals (Concession) Rules, 1963

20. Registers.

- The following registers shall be maintained in the office of the District Officer-
(a)a register of applications for mining leases in Form MM-2, and
(b)a register of mining leases in Form MM-4.
Chapter -III Payment of Royalty and Dead Rent