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[Cites 0, Cited by 0] [Section 50A] [Entire Act]

Union of India - Subsection

Section 50A(1) in The State Bank Of India (Subsidiary Banks) Act, 1959

(1)No officer, adviser or other employee [other than a employee within the meaning of clause (13) of section 2 of the Payment of Bonus Act, 1965] of a subsidiary bank shall be entitled to be paid any bonus.