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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5) in Gujarat Patel Watans Abolition Act, 1961

(5)"commutation settlement" means a settlement made or confirmed under the law application to a patel watan, relieving the holder his heirs and successors of the liability to perform the services appertaining to the patel watan;