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[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

State of Telangana - Subsection

Section 139(1)(g) in Telangana District Boards Act, 1955

(g)[ a tax on pilgrims visiting a shrine, Urus or Jatra within the limits of the Board's jurisdiction: [Substituted by Act No.XXXVIII of 1956.]