Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 6 October, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11398/2021 & C.M.Nos.35116-35117/2021
MODICARE LIMITED ..... Petitioner
Through Mr.Rohit Jain with Mr.Aniket
D.Agrawal, Advocates.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Sanjay Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 06.10.2021 The hearing has been conducted through video conferencing. List before another Bench, of which, one of us (Manmohan, J) is not a member, subject to orders of Hon'ble the Chief Justice on 07th October, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 6, 2021/KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:07.10.2021 22:53:46