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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(2)(aha) in The Gujarat Industrial Relations Act, 1946

(aha)[ the other industrial matters and disputes under sub-section (1) of section 86C; [Clauses (aha) and (ahb) were inserted by Bombay 43 of 1948, section 28(iii).]