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State of Tamilnadu - Section

Section 20 in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

20. Act to override other laws.

(1)The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other Act, law, custom, usage or contract.
(2)Save as otherwise provided in sub-section (1), the provisions of this Act shall be in addition to, and not in derogation of, any other Act.