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State of Uttar Pradesh - Section

Section 7 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

7. Publication of list of candidates. - A week after the date of withdrawal fixed by the Bar Council, the Secretary shall cause a list of the name of all the candidates duly nominated to be pasted on the notice board of the Bar Council and shall send at least five copies thereof to the Presidents of each Association in the State to be affixed at such places as they may direct and shall also cause it to be published in the Uttar Pradesh Gazette and newspapers.