Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2 in The Bihar Land Tribunal Act, 2009 2. Definitions. - In this Act, unless the context otherwise requires, the definitions provided in the Acts/ Manuals referred to in Section 9(1) shall prevail.
