Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act] State of Gujarat - Subsection Section 39(2)(c) in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965 (c)the form in which applications for permission under Section 21 or Section 23 may be made and the particulars which they should contain;