Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(c) in The Multimodal Transportation of Goods Act, 1993

(c)the multimodal transport operator has not entered into any multimodal transport contract during the preceding two years after his registration,