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State of Haryana - Section

Section 5 in The Punjab Land Revenue Act, 1887

5. [ Power to vary limits and alter number of tehsils, district and divisions. [Substituted for the old section by the Government of India (Adaptation of Indian Laws) Order, 1937.]

- The [State] Government may, by notification, vary the limits and alter the number of tehsils, districts and divisions into which the [State] is divided.]