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[Cites 0, Cited by 0] [Section 94(5)] [Section 94] [Entire Act]

State of Bihar - Subsection

Section 94(5)(h) in The Bihar Motor Vehicles Rules, 1992

(h)before the flag can again be rotated, the full vertical position shall be reached, and a positive stop made thereto ensure that the mechanism comes to rest and that the fare indication is obscured by a shutter,