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State of Nagaland - Section
Section 39 in Nagaland Village Councils Act, 1978
39. [ [Deleted by Act No. 2 of 2010, dated 18.3.2010.]
***]| 39. Billing of Casual Vacancy.- When a seat becomes vacant, the Chairman shall : -(1) notify the vacancy in Gazette; and(2) call upon the Village Council concerned to elect a new member. |