Section 7 in The Rajasthan Soil and Water Conservation Rules, 1966
7. Notice of the Award.
- (i) The Collector shall give a notice of his award under sub-section (4) of section 6 in Form 3.(ii)The notice of such award shall be given to the claimant/s or his/their representative/s and to person/s to whom compensation is payable, in the manner specified below :-(a)In person by delivering or tendering it to them; or(b)through their agent/s, if any, by delivering or tendering it to the agent/s; or(c)by registered post.
