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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(2)(f) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(f)the fees to be levied in respect of licenses, permits, passes or permissions issued under this Act or rules made thereunder;