Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(3) in The Gujarat University Act, 1949

(3)The [Executive Council] may propose to the [Court] [This word was substituted for the word 'Senate' by Gujarat 6 of 1973, section 2 (1).] draft of any Statute to be passed by the [Court] [This word was substituted for the word 'Senate' by Gujarat 6 of 1973, section 2 (1).].