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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(1)(b) in Telangana Town-Planning Act, 1920

(b)to define, and, where necessary, to demarcate or cause the demarcation of, the reconstituted plots or the areas allotted to, or reserved for, the purposes mentioned in clause (k) of section 4;