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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(b)in case the applicant falls in any of the categories other than the categories under clauses (i), (ii) and (iii) of rule 4, it should have imparting of veterinary education and training as one of its main objectives;